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Faceless assessment of income escaping assessment9194665/1/2025 11:25:55 AMGazette, for the purposes of assessment, reassessment or re-computation under section 147 (c)   introducing a team-based assessment, reassessment, re-computation or issuance or https://www.incometaxindia.gov.in/Acts/Income-tax Act, 1961/2025htmlFalsehtmActIncome-tax Act, 1961151ACHAPTER XIVProcedure for assessment202513896cd1-2b32-4ec2-8593-d8603ef8120d77046a70a4758-4931-403d-8a28-e1255b78386dhttps://www.incometaxindia.gov.in
Faceless Assessment9194525/1/2025 11:25:54 AMassign the case selected for the purposes of faceless assessment under this section to a specific assessment unit through an automated allocation system https://www.incometaxindia.gov.in/Acts/Income-tax Act, 1961/2025htmlFalsehtmActIncome-tax Act, 1961144BCHAPTER XIVProcedure for assessment202513896cd1-2b32-4ec2-8593-d8603ef8120d77032a70a4758-4931-403d-8a28-e1255b78386dhttps://www.incometaxindia.gov.in
Faceless inquiry or Valuation9194485/1/2025 11:25:54 AM1) or making inquiry before assessment under sub-section (2), or directing the assessee to (a)   eliminating the interface between the income-tax authority or Valuation Officer and https://www.incometaxindia.gov.in/Acts/Income-tax Act, 1961/2025htmlFalsehtmActIncome-tax Act, 1961142BCHAPTER XIVProcedure for assessment202513896cd1-2b32-4ec2-8593-d8603ef8120d77028a70a4758-4931-403d-8a28-e1255b78386dhttps://www.incometaxindia.gov.in
Key Highlights of Finance Act, 20259184524/9/2025 10:56:44 AMNote: The contents of this document are for information purposes only, to enable the public to have quick and easy access to key information, and Tax rate (Assessment Year 2026-27 https://www.incometaxindia.gov.in/Lists/Latest News/AllItems.aspxhtmlFalseLatest NewsALL2025-04-24T18:30:00.0000000Zhttp://incometaxindia.gov.in/Lists/Latest%20News/Attachments/708/Highlights-to-Finance-Act-2025.pdfb91112e5-3645-4c05-b668-a7278ae930ea708a70a4758-4931-403d-8a28-e1255b78386dhttps://www.incometaxindia.gov.in
Faceless assessment9000682/24/2025 10:18:28 AMhttps://www.incometaxindia.gov.in/Lists/Rule Subjects/AllItems.aspxFalseRuleFaceless assessmentee23d0a4-4a26-4f60-a6f2-9a714467b9a9514a70a4758-4931-403d-8a28-e1255b78386dhttps://www.incometaxindia.gov.in14C
FAQs Income-tax Bill8924612/13/2025 9:21:25 AMof the new Act conflict with the Assessment Year 2026-27 of the Income-tax Act, 1961 Further, income-tax is charged for an ‘assessment year’ at the rate or rates provided by a https://www.incometaxindia.gov.in/Documents/income-tax-bill-2025pdfFalsepdfOthers6da74bef-4aea-484a-a870-02587928d7dc1361a70a4758-4931-403d-8a28-e1255b78386dhttps://www.incometaxindia.gov.in
New Income-tax Bill, 20258924632/13/2025 1:21:46 PMSection Number of Income-tax Act, 1961 Section heading as per Income-tax Act, 1961 Section number as per latest draft 1 Short title, extent and commencement https://www.incometaxindia.gov.in/Documents/income-tax-bill-2025pdfFalsepdfOthers6da74bef-4aea-484a-a870-02587928d7dc1360a70a4758-4931-403d-8a28-e1255b78386dhttps://www.incometaxindia.gov.in
Income-tax Bill, 20258924622/10/2025 12:14:26 PMAS INTRODUCED IN LOK SABHA Bill No. 24 of 2025 Apportionment of income between spouses governed by Portuguese Civil Code INCOMES WHICH DO NOT FORM PART OF TOTAL INCOME https://www.incometaxindia.gov.in/Documents/income-tax-bill-2025pdfFalsepdfOthers6da74bef-4aea-484a-a870-02587928d7dc1357a70a4758-4931-403d-8a28-e1255b78386dhttps://www.incometaxindia.gov.in
utility-income-tax-act-vis-a-vis-bill8936462/14/2025 9:58:35 AMThe Income Tax Department NEVER asks for your PIN numbers, passwords or similar access information for Equalization Levy Faceless Scheme https://www.incometaxindia.gov.in/Pages/Forms/AllItems.aspxhtmlFalseaspx5d5a1cf6-fa5e-49b7-aa9b-bf6d76dfeca11025a70a4758-4931-403d-8a28-e1255b78386dhttps://www.incometaxindia.gov.in
Budget Speech 20251300252/1/2025 6:57:12 AMBudget 2025-2026 Speech of Nirmala Sitharaman Minister of Finance February 1, 2025 Hon’ble Speaker, I present the Budget for 2025-26 Introduction 1. This Budget continues our https://www.incometaxindia.gov.in/Budgets and Bills/2025pdfFalsepdfBudgetFINANCE BILL2025cc9cf5ca-a3ec-47f9-b55f-ca7b4cfdd77f523a70a4758-4931-403d-8a28-e1255b78386dhttps://www.incometaxindia.gov.in