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Engagement as Special Public Prosecutors, Chandigarh97826110/16/2018 9:13:39 AMbe given to advocates ha ving experience in dealing with Income Tax/ Direct Tax matters or handling tri als reiming to DirecL Taxes is dcsimb!c. 2.2 Procedure for cogNgell1cnt of http://office-intranet.incometaxindia.gov.in/chandigarh/Lists/Tenders/AllItems.aspxhtmlFalseTender2018-10-14T18:30:00.0000000Zhttp://office-intranet.incometaxindia.gov.in/chandigarh/Lists/Tenders/Attachments/499/Engagement-Special-Public-Prosecutors-Chandigarh-MiscComm-16-10-2018.pdf17c07f9e-73c1-42dd-935d-809615360031499bff04635-4c77-4eef-947d-0cff5afc24efhttp://office-intranet.incometaxindia.gov.in
Qatar Comprehensive Agreements97780411/4/2025 5:49:34 AM(b)   In the State of Qatar any default or omission in relation to the taxes to which this Agreement applies or which represents a penalty or fine imposed relating to those taxes https://www.incometaxindia.gov.in/DTAA/Old TreatieshtmlFalsehtmDTAA2000-02-07T18:30:00.0000000Z2000Qatar6aa6d1fb-7374-4298-a328-fe6b76dc7781589a70a4758-4931-403d-8a28-e1255b78386dhttps://www.incometaxindia.gov.in
Qatar Comprehensive Agreements97780511/4/2025 6:01:21 AM2. There shall be regarded as taxes on income all taxes imposed on total income, or on elements of income, including taxes on (hereinafter referred to as "Indian tax https://www.incometaxindia.gov.in/DTAA/Forms/AllItems.aspxhtmlFalsehtmDTAAComprehensive Agreements2025-10-23T18:30:00.0000000Z2025Qatar6aa6d1fb-7374-4298-a328-fe6b76dc7781588a70a4758-4931-403d-8a28-e1255b78386dhttps://www.incometaxindia.gov.in
BUSINESS PROFITS97777811/4/2025 5:08:44 AMestablishment, there shall be allowed as deductions expenses which are incurred for the with the provisions of and subject to the limitations of the tax laws of that State https://www.incometaxindia.gov.in/DTAA Articles/QatarhtmlFalsehtmDTAA ArticleComprehensive AgreementsQatara7093db4-3b93-4da6-8875-f692594de6514133a70a4758-4931-403d-8a28-e1255b78386dhttps://www.incometaxindia.gov.inBusiness Profits
ELIMINATION OF DOUBLE TAXATION97779411/4/2025 5:08:45 AMin the State of Qatar, India shall allow as a deduction from the tax on the income of that resident an amount equal to the income tax paid in the State of Qatar https://www.incometaxindia.gov.in/DTAA Articles/QatarhtmlFalsehtmDTAA ArticleComprehensive AgreementsQatara7093db4-3b93-4da6-8875-f692594de6514116a70a4758-4931-403d-8a28-e1255b78386dhttps://www.incometaxindia.gov.inElimination of double taxation
Corrigendum- Board's letter dated 21.10.2025 on the subject C&AG's performance Audit report No.1 of 2019 on "Assessment of assesses in entertainment sector- verification of expenses in assessment of Entertainment sector97723710/28/2025 12:31:39 PMRevenue Central Board of Direct Taxes *************** All Principal Chief Commissioners of Income Tax, Room No.245A, North Block, New Delhi https://www.incometaxindia.gov.in/News/Forms/AllItems.aspxpdfFalsepdfNews2025-10-27T18:30:00.0000000Zd314f41b-9f7e-47e9-8dec-841d42e3c73c695a70a4758-4931-403d-8a28-e1255b78386dhttps://www.incometaxindia.gov.in
Tender Notice for hiring of Operational Vehicle, Madanapalle97631410/16/2025 9:28:22 AMbe made by either of the parties, deduction shall be made from the Transport Contractor's staff, payment of insurance/road/ state taxes/Toll Tax/ permiQand parking charges etc http://office-intranet.incometaxindia.gov.in/hyderabad/Lists/Tenders/AllItems.aspxhtmlFalseTender2025-10-15T18:30:00.0000000Zhttp://office-intranet.incometaxindia.gov.in/hyderabad/Lists/Tenders/Attachments/316/Tender-for-hiring-small-vehicles.pdfb719764c-cfda-457a-9fcc-4fa594d579e93169b73ef7d-5637-46c7-bafb-9815c6fd16e0http://office-intranet.incometaxindia.gov.in
Tender notice for hiring of unskilled workers, Patna96215810/10/2025 12:04:12 PMis 30/10/2025 at 17:00.00 The Income Tax Department, Patna reserves the right to cancel or Revenue Central Board Of Direct Taxes (cbdt) Patna Manpower Outsourcing Services Minimum http://office-intranet.incometaxindia.gov.in/patna/Lists/Tenders/AllItems.aspxhtmlFalseTender2025-10-08T18:30:00.0000000Zhttp://office-intranet.incometaxindia.gov.in/patna/Lists/Tenders/Attachments/305/Tender-hiring-of-unskilled-workers-Patna-10-10-25.pdf87d9f588-e435-416c-a4bd-80e6e2fa502c3052eb64086-a304-4c5b-8822-715d0343024chttp://office-intranet.incometaxindia.gov.in
Tender Notice for Hiring of Operational Vehicle, Chittoor9136239/30/2025 11:02:33 AMbe made by either of the parties, deduction shall be made from the Transport Contractor staff, payment of insurance/road/state taxes/Toll Tax/ permit and parking charges etc http://office-intranet.incometaxindia.gov.in/hyderabad/Lists/Tenders/AllItems.aspxhtmlFalseTender2025-09-29T18:30:00.0000000Zhttp://office-intranet.incometaxindia.gov.in/hyderabad/Lists/Tenders/Attachments/315/Tender-notice-Chittor.pdfb719764c-cfda-457a-9fcc-4fa594d579e93159b73ef7d-5637-46c7-bafb-9815c6fd16e0http://office-intranet.incometaxindia.gov.in
Tender Notice for Unskilled Manpower, Tripura 9127919/29/2025 11:56:23 AM8.26 per ·ons for tran sparency 8.27 Deduction of Income Tax and OST at source 25 8.2 8 No liability of Income Tax department for mishap http://office-intranet.incometaxindia.gov.in/guwahati/Lists/Tenders/AllItems.aspxhtmlFalseTender2025-09-25T18:30:00.0000000Zhttp://office-intranet.incometaxindia.gov.in/guwahati/Lists/Tenders/Attachments/587/Tender-Notice-Safaiwala.pdfbf88c519-cf59-4779-9f5d-edd149ceff925872f9c75c1-2a5c-4c33-93c6-48a6644335d2http://office-intranet.incometaxindia.gov.in