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Income Tax India

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Act - Chartered Accountants Act, 1949
Section No. - 8

(i)   has not attained the age of twenty-one years at the time of his application for the … behalf, the Central Government has, by an order in writing, removed the disability; or …

Act - Company Secretaries Act, 1980
Section No. - 8

(a)   has not attained the age of twenty-one years at the time of his application for the … behalf, the Central Government has, by an order in writing, removed the disability; or …

Act - Indian Trusts Act, 1882
Section No. - 95

so far as may be, to the same liabilities and disabilities, as if he were a trustee of the … Provided that (a) where he rightfully cultivates the property or employs it in trade or …

Rule - Income-tax Rules
Rule No. - 11D

[Omitted by the IT (Twentieth Amdt

Rule - Income-tax Rules
Rule No. - 11A

E.—Deductions to be made in computing … autism", "cerebral palsy", "multiple disabilities", "person with disability" and "severe disability" referred to in clauses (a), (c), (h), (j …

Act - Limitation Act, 1963
Section No. - 6

to be reckoned, affected by two such disabilities, or where, before his disability has ceased, he is affected by another disability, he may institute the suit or make the …

Act - Finance Acts - 2004
Section No. - 19

(a )  "disability" shall have the meaning assigned to it in clause (i) of section 2 of the Persons with Disabilities (Equal Opportunities, Protection of Rights and Full …

Act - Income-tax Act, 1961 - 2021
Section No. - 80U

(a) "disability" shall have the meaning assigned to it in clause (i) of section 2 of the Persons with Disabilities (Equal Opportunities, Protection of Rights and …

Act - Income-tax Act, 1961 - 2022
Section No. - 80U

(a) "disability" shall have the meaning assigned to it in clause (i) of section 2 of the Persons with Disabilities (Equal Opportunities, Protection of Rights and …

Act - Income-tax Act, 1961 - 2005
Section No. - 80U

(a)  "disability" shall have the meaning assigned to it in clause (i) of section 2 of the Persons with Disabilities (Equal Opportunities, Protection of Rights and Full …
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