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draft-Income-tax-Rules-202610048692/7/2026 5:57:53 AMDraft Income-tax Rules, 2026 1 Rule 1 PRELIMINARY Short title and commencement. (1) These rules may be called the Income-tax Rules, 2026. (2) They shall come into force on the https://www.incometaxindia.gov.in/Documents/draft-income-tax-rulespdfFalsepdfOthers6da74bef-4aea-484a-a870-02587928d7dc1640a70a4758-4931-403d-8a28-e1255b78386dhttps://www.incometaxindia.gov.in
Draft Form No. 14010049192/6/2026 1:12:36 PMPage 1 of 9 FORM NO. 140 Quarterly statement of deduction of tax under section 397(3)(b) of the Act in respect of payments made other than salary for the quarter ended https://www.incometaxindia.gov.in/Documents/Draft-Income-tax-Forms-2026pdfFalsepdfOthers6da74bef-4aea-484a-a870-02587928d7dc1608a70a4758-4931-403d-8a28-e1255b78386dhttps://www.incometaxindia.gov.in
Income-tax-Act-202510026412/2/2026 10:04:08 AMINCOME-TAX ACT, 2025 ACT NO. 30 OF 2025 An Act to consolidate and amend the law relating to income-tax BE it enacted by Parliament in the Seventy-sixth Year of the Republic of https://www.incometaxindia.gov.in/Documents/ActpdfFalsepdfOthers6da74bef-4aea-484a-a870-02587928d7dc1447a70a4758-4931-403d-8a28-e1255b78386dhttps://www.incometaxindia.gov.in
FAQs-Budget-202610025752/1/2026 7:10:09 AMhttps://www.incometaxindia.gov.in/Documents/Budget2026pdfFalsepdfOthers6da74bef-4aea-484a-a870-02587928d7dc1446a70a4758-4931-403d-8a28-e1255b78386dhttps://www.incometaxindia.gov.in
Memorandum10025731/31/2026 8:46:47 PMFinance Bill, 2026 (hereinafter referred to as “the Bill”), relating to direct taxes seek to amend the Income-tax Act, 2025 (‘the Act’), the Income-tax Act, 1961, The Black Money https://www.incometaxindia.gov.in/Budgets and Bills/2026pdfFalsepdfBudgetFINANCE BILL2026cc9cf5ca-a3ec-47f9-b55f-ca7b4cfdd77f525a70a4758-4931-403d-8a28-e1255b78386dhttps://www.incometaxindia.gov.in
Repeal and savings.10024521/31/2026 11:06:19 AM(a)   nothing shall affect the previous operation of the repealed Income-tax Act and approval given, recognition granted, circular, direction, instruction, notification, order https://www.incometaxindia.gov.in/Acts/Income-tax Act, 2025htmlFalsehtmActIncome-tax Act, 2025536CHAPTER XXIIIMISCELLANEOUS13896cd1-2b32-4ec2-8593-d8603ef8120d78129a70a4758-4931-403d-8a28-e1255b78386dhttps://www.incometaxindia.gov.in
Cost with reference to certain modes of acquisition.10024741/31/2026 11:06:21 AMIf the capital asset became the property of the assessee (a)   under a gift or will; or (b)   by succession, inheritance or devolution; or (c)   on any distribution of assets on https://www.incometaxindia.gov.in/Acts/Income-tax Act, 2025htmlFalsehtmActIncome-tax Act, 202573CHAPTER IVCOMPUTATION OF TOTAL INCOME13896cd1-2b32-4ec2-8593-d8603ef8120d77702a70a4758-4931-403d-8a28-e1255b78386dhttps://www.incometaxindia.gov.in
Interpretation for purposes of section 64.10024651/31/2026 11:06:20 AM(a)   “amalgamation” means the merger of an amalgamating co-operative bank with an the scheme of the Reserve Bank of India as may be notified vide its circular number DCBR https://www.incometaxindia.gov.in/Acts/Income-tax Act, 2025htmlFalsehtmActIncome-tax Act, 202565CHAPTER IVCOMPUTATION OF TOTAL INCOME13896cd1-2b32-4ec2-8593-d8603ef8120d77694a70a4758-4931-403d-8a28-e1255b78386dhttps://www.incometaxindia.gov.in
Tender notice for Digital Forensics and Data Analysis Services, Mumbai10010941/22/2026 5:56:05 AMTender Document 2025 RFP for Data Forensics and Financial Analysis Services D/o DGIT/ Inv ffiRrtrr~ ~~' 1jiift -400001 Director General of Income -tax (Investigation) Room No. 507 http://office-intranet.incometaxindia.gov.in/mumbai/Lists/Tenders/AllItems.aspxhtmlFalseTender2026-01-20T18:30:00.0000000Zhttp://office-intranet.incometaxindia.gov.in/mumbai/Lists/Tenders/Attachments/666/Tender-Digital-Forensics-and-Data-Analysis-Services-Mumbai.pdfd0f64115-fcc9-466a-91b5-c8326c4cb01e66653fb8e07-1087-4850-bf23-1eec7880fd49http://office-intranet.incometaxindia.gov.in
Advertisement for vacancy notice for appointment on deputation on various posts [Director (Systems), Addl. Director (Systems) and Dy. Director (Systems)] in the EDP Cadre10000271/12/2026 9:05:22 AMGr. Floor, E2, ARA Centre, Jhandewalan Ext Appointment to the posts of Director (Systems), Additional Director (Systems) and Deputy Director (Systems) on deputation basis https://www.incometaxindia.gov.in/News/Forms/AllItems.aspxpdfFalsepdfNews2026-01-11T18:30:00.0000000Zd314f41b-9f7e-47e9-8dec-841d42e3c73c716a70a4758-4931-403d-8a28-e1255b78386dhttps://www.incometaxindia.gov.in