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Advance-Pricing-Agreement-Guidance-with-FAQs-(TPI-43)1067497/2/2022 7:46:21 AMhttps://www.incometaxindia.gov.in/PublishingImages/BookletsjpegFalsejpga5a37dca-ef71-489a-b9f1-3da1421036729a70a4758-4931-403d-8a28-e1255b78386dhttps://www.incometaxindia.gov.in
Advance pricing agreement5876777/2/2022 3:35:32 AMtransaction, in respect of which the advance pricing agreement has been entered into, shall be determined in accordance with the advance pricing agreement so entered 3https://www.incometaxindia.gov.in/Acts/Income-tax Act, 1961/2012htmlFalsehtmActIncome-tax Act, 196192CCCHAPTER XSpecial provisions relating to avoidance of tax201213896cd1-2b32-4ec2-8593-d8603ef8120d14203a70a4758-4931-403d-8a28-e1255b78386dhttps://www.incometaxindia.gov.in
Advance pricing agreement58543411/1/2022 11:34:16 AMtransaction, in respect of which the advance pricing agreement has been entered into, shall be determined in accordance with the advance pricing agreement so entered 3https://www.incometaxindia.gov.in/Acts/Income-tax Act, 1961/2018htmlFalsehtmActIncome-tax Act, 196192CCCHAPTER XSpecial provisions relating to avoidance of tax201813896cd1-2b32-4ec2-8593-d8603ef8120d58910a70a4758-4931-403d-8a28-e1255b78386dhttps://www.incometaxindia.gov.in
Advance pricing agreement6151427/2/2022 4:55:31 AM1), in respect of which the advance pricing agreement has been entered into, shall be determined in accordance with the advance pricing agreement so entered by the Act No. 12 of 78https://www.incometaxindia.gov.in/Acts/Income-tax Act, 1961/2022htmlFalsehtmActIncome-tax Act, 196192CCCHAPTER XSpecial provisions relating to avoidance of tax202213896cd1-2b32-4ec2-8593-d8603ef8120d71481a70a4758-4931-403d-8a28-e1255b78386dhttps://www.incometaxindia.gov.in
Advance Pricing Agreement (APA) Report8022408/28/2023 4:36:52 AMAPA Programme of India – Introduction An Advance Pricing Agreement (APA) is an agreement between MNEs) has given rise to numerous tax disputes on the issue of transfer pricing https://www.incometaxindia.gov.in/News/Forms/AllItems.aspxpdfFalsepdfNews2023-08-27T18:30:00.0000000Zd314f41b-9f7e-47e9-8dec-841d42e3c73c459a70a4758-4931-403d-8a28-e1255b78386dhttps://www.incometaxindia.gov.in
Advance Pricing Agreement Guidance with FAQs - 2013195607/2/2022 6:10:16 AM"Indian Government APA Ale" cur rent A/c number 50140531563 payable at Indian Bank, Parliament Street, New Delhi, IFSC Cod e: IDIB000P582 The pro of of payment towards the fee may 2524https://www.incometaxindia.gov.in/Booklets Pamphlets/Forms/AllItems.aspxpdfFalsepdfBooklete1af5c4d-1048-48d7-8520-64eb07daf0719a70a4758-4931-403d-8a28-e1255b78386dhttps://www.incometaxindia.gov.in
Application for advance pricing agreement2507283/19/2023 6:38:46 AMInternational Taxation) in case of unilateral agreement and to the competent authority in India in case of bilateral or multilateral agreement (i)   before the first day of the 162https://www.incometaxindia.gov.in/Rules/Income-Tax RuleshtmlFalsehtmRuleIncome-tax Rules|92CC|f5d01c93-5528-4be1-b341-5dc3e9647425707a70a4758-4931-403d-8a28-e1255b78386dhttps://www.incometaxindia.gov.in10-I
Meaning of expressions used in matters in respect of advance pricing agreement2507403/19/2023 6:38:47 AM(a)   "agreement" means an advance pricing agreement entered into between the Board and the (j)   "team" means advance pricing agreement team consisting of income-tax authorities as 152https://www.incometaxindia.gov.in/Rules/Income-Tax RuleshtmlFalsehtmRuleIncome-tax Rules|92CC|f5d01c93-5528-4be1-b341-5dc3e9647425704a70a4758-4931-403d-8a28-e1255b78386dhttps://www.incometaxindia.gov.in10FAdvance Pricing Agreement Scheme
Application for an Advance Pricing Agreement1097833/19/2023 5:20:12 AMof rule 10-I] Application for an Advance Pricing Agreement To, The Competent Authority of India or 2003https://www.incometaxindia.gov.in/Forms/Income-Tax RulespdfFalsepdfFormIncome-tax Rules|92CC|3CED9cb610e6-fe06-4f0f-a1f8-6be8abb7512c220a70a4758-4931-403d-8a28-e1255b78386dhttps://www.incometaxindia.gov.in
Annual Compliance Report on Advance Pricing Agreement1097853/16/2015 3:07:27 PMbeginning from dd/mm/yyyy to dd/mm/yyyy for Advance Pricing Agreement entered into between the APA to justify the transfer pricing methodology and computation of arm’s length price 1495https://www.incometaxindia.gov.in/Forms/Income-Tax RulespdfFalsepdfFormIncome-tax Rules|92CC|3CEF9cb610e6-fe06-4f0f-a1f8-6be8abb7512c222a70a4758-4931-403d-8a28-e1255b78386dhttps://www.incometaxindia.gov.in